Nand Lal vs State Of U.P. And Another
2014 Latest Caselaw 1501 ALL

Citation : 2014 Latest Caselaw 1501 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Nand Lal vs State Of U.P. And Another on 5 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25450 of 2014
 

 
Petitioner :- Nand Lal
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Sharad Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Vikram Bahadur Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 5.5.2014

SKM

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