Maqsood Ahmad And 57 Others vs Commissioner, Bareilly And 2 ...
2014 Latest Caselaw 1498 ALL

Citation : 2014 Latest Caselaw 1498 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Maqsood Ahmad And 57 Others vs Commissioner, Bareilly And 2 ... on 5 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 24562 of 2014
 

 
Petitioner :- Maqsood Ahmad And 57 Others
 
Respondent :- Commissioner, Bareilly And 2 Others
 
Counsel for Petitioner :- Tarun Agrawal,Ravi Kant
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 19th May, 2014.

Order Date :- 5.5.2014

Priyanka

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