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Rajendra Prasad And 4 Ors. vs D.D.C. And 10 Others
2014 Latest Caselaw 1494 ALL

Citation : 2014 Latest Caselaw 1494 ALL
Judgement Date : 5 May, 2014

Allahabad High Court
Rajendra Prasad And 4 Ors. vs D.D.C. And 10 Others on 5 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25502 of 2014
 

 
Petitioner :- Rajendra Prasad And 4 Ors.
 
Respondent :- D.D.C. And 10 Others
 
Counsel for Petitioner :- S.C. Tripathi
 
Counsel for Respondent :- C.S.C.,Vidya Dhar Dubey
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 9th May, 2014 to enable the learned counsel for the caveator to examine as to whether an order of remand passed by the Settlement Officer, Consolidation is a final order or an interlocutory order.

Order Date :- 5.5.2014

Priyanka

 

 

 
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