Citation : 2014 Latest Caselaw 1475 ALL
Judgement Date : 2 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- SPECIAL APPEAL No. - 1188 of 2006 Appellant :- Vijai Kumar Gupta & Others Respondent :- Asst. Registrar & Others Counsel for Appellant :- Ved Byas Mishra,J.P. Singh Counsel for Respondent :- C.S.C.,A.K. Tripahti Hon'ble Sheo Kumar Singh,J.
Hon'ble Anant Kumar,J.
While dictating the judgment, it is found that some more facts are required to be cleared.
As this court is not sitting in this jurisdiction as regular Bench, list this appeal in the week commencing 12th May, 2014 for Admission/Hearing before regular appropriate Court.
This case will not be treated as tied up to this Bench.
Order Date :- 2.5.2014
M.A.A.
(Anant Kumar, J.) ( S.K. Singh, J.)
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