Vinod Kumar vs D.I.G.P. Establisment And Anr.
2014 Latest Caselaw 1469 ALL

Citation : 2014 Latest Caselaw 1469 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Vinod Kumar vs D.I.G.P. Establisment And Anr. on 2 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 449 of 2014
 

 
Appellant :- Vinod Kumar
 
Respondent :- D.I.G.P. Establisment And Anr.
 
Counsel for Appellant :- Vijai Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As requested by learned counsel for the appellant, list this appeal after one week.

Order Date :- 2.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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