Commissioner Of Income ... vs Shri Rajendra Gupta
2014 Latest Caselaw 1463 ALL

Citation : 2014 Latest Caselaw 1463 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Commissioner Of Income ... vs Shri Rajendra Gupta on 2 May, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 11 of 2011
 

 
Appellant :- Commissioner Of Income Tax,Ghaziabad
 
Respondent :- Shri Rajendra Gupta
 
Counsel for Appellant :- Sc/Dhananjay Awasthi
 
Counsel for Respondent :- Rama Goel Bansal,Ashish Bansal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Heard.

Admit on the substantial questions of law mentioned in the memorandum of the appeal.

Order Date :- 2.5.2014

Monika

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