Yogendra Prasad vs State Of U.P. Thru' Its Secretary ...
2014 Latest Caselaw 1456 ALL

Citation : 2014 Latest Caselaw 1456 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Yogendra Prasad vs State Of U.P. Thru' Its Secretary ... on 2 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 49432 of 2003
 

 
Petitioner :- Yogendra Prasad
 
Respondent :- State Of U.P. Thru' Its Secretary Local Bodies,U.P. & Ors.
 
Counsel for Petitioner :- A.B. Singh
 
Counsel for Respondent :- C.S.C.,Rakesh Pandey
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 2.5.2014

SKM

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