Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shishpal Chauhan And 2 Others vs Amit Kaushik And 3 Others
2014 Latest Caselaw 1421 ALL

Citation : 2014 Latest Caselaw 1421 ALL
Judgement Date : 1 May, 2014

Allahabad High Court
Shishpal Chauhan And 2 Others vs Amit Kaushik And 3 Others on 1 May, 2014
Bench: Tarun Agarwala, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 113 of 2014
 

 
Appellant :- Shishpal Chauhan And 2 Others
 
Respondent :- Amit Kaushik And 3 Others
 
Counsel for Appellant :- Kamesh Kumar Arya
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Two weeks time is granted to the appellants to make good the deficiency  of the court fee.

List  immediately thereafter.

Order Date :- 1.5.2014

RU

(Akhtar Husain Khan, J.)   (Tarun Agarwala, J.)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter