Mudit Srivastava vs Kayasthaa Pathshala Trust Prayag ...
2014 Latest Caselaw 1415 ALL

Citation : 2014 Latest Caselaw 1415 ALL
Judgement Date : 1 May, 2014

Allahabad High Court

Mudit Srivastava vs Kayasthaa Pathshala Trust Prayag ... on 1 May, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1300 of 2014
 

 
Appellant :- Mudit Srivastava
 
Respondent :- Kayasthaa Pathshala Trust Prayag And Another
 
Counsel for Appellant :- Ram Milan Mishra,Shashi Ranjan
 
Counsel for Respondent :- Kaushlendra Nath Singh,Ram Kaushik
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Put up this matter on 5.5.2014.

Learned counsel for the respondents will bring on record the order passed by the appellate court reducing the valuation of the suit.

Order Date :- 1.5.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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