Citation : 2014 Latest Caselaw 99 ALL
Judgement Date : 24 March, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 1731 of 2014 Petitioner :- Shravan Kumar & Others Respondent :- Additional District & Session Judge Court No. 4 Gonda & Ors Counsel for Petitioner :- Ganga Prasad Mishra Counsel for Respondent :- Manish Kumar Hon'ble Dr. Devendra Kumar Arora,J.
Notice on behalf of opposite party nos. 1 and 2 has been accepted by Sri Manish Kumar.
Issue notice to opposite party nos. 3, 4 and 5, dasti as well, returnable at an early date.
Petitioner may take steps within a week.
List after service report.
Order Date :- 24.3.2014
Vijay
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