Surendra Pratap And Another vs Addl.Chief Judicial ...
2014 Latest Caselaw 96 ALL

Citation : 2014 Latest Caselaw 96 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Surendra Pratap And Another vs Addl.Chief Judicial ... on 24 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1656 of 2014
 

 
Petitioner :- Surendra Pratap And Another
 
Respondent :- Addl.Chief Judicial Magistrate/Addl.Civil Judge (S.D.)& Ors.
 
Counsel for Petitioner :- A.K. Pandey,A.K. Mishra
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri A.K. Pandey, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List/put up on 25.03.2014.

Order Date :- 24.3.2014

Vijay

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