Ganga Devi vs State Of U.P. & Others
2014 Latest Caselaw 87 ALL

Citation : 2014 Latest Caselaw 87 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Ganga Devi vs State Of U.P. & Others on 24 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 47 of 2013
 

 
Applicant :- Ganga Devi
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- K.D. Awasthi,G.S. Sen
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned counsel for the appellant and learned A.G.A. for the State of U.P.

Lower court's record has been received.

List for admission on 15.04.2014.

Order Date :- 24.3.2014

Monika

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