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Lachhi @ Lachhi Mal Sharma vs State Of U.P.
2014 Latest Caselaw 80 ALL

Citation : 2014 Latest Caselaw 80 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Lachhi @ Lachhi Mal Sharma vs State Of U.P. on 24 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 1046 of 2013
 

 
Appellant :- Lachhi @ Lachhi Mal Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Saurabh Gour,A.B.L. Gour
 
Counsel for Respondent :- Govt. Advocate,Sanjay Mishra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard Sri A.B.L. Gour, counsel for the appellant and learned A.G.A. for the State of U.P.

This criminal appeal is connected with criminal appeal under section 372 Cr.P.C. No. 89/2013.

In the present appeal, bail application is pending. It is submitted by A.B.L.Gour, Senior Advocate that the application for bail is listed before appropriate Bench.

List on 15.04.2014 before appropriate Bench for consideration of bail application.

Order Date :- 24.3.2014

Monika

 

 

 
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