Devendra Singh Advocate vs State Of U.P., Thru. Prin. Secy. ...
2014 Latest Caselaw 78 ALL

Citation : 2014 Latest Caselaw 78 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Devendra Singh Advocate vs State Of U.P., Thru. Prin. Secy. ... on 24 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 1991 of 2011
 

 
Petitioner :- Devendra Singh Advocate
 
Respondent :- State Of U.P., Thru. Prin. Secy. (Judicial) & Others
 
Counsel for Petitioner :- Vishal Verma,Maheep Kumar Singh
 
Counsel for Respondent :- C.S.C.,Manish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As prayed, list in the next month.

Order Date :- 24.3.2014

Anurag/-

Download the LatestLaws.com Mobile App