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Arvind Kumar Tiwari & Others vs Civil Judge (Senior ...
2014 Latest Caselaw 52 ALL

Citation : 2014 Latest Caselaw 52 ALL
Judgement Date : 21 March, 2014

Allahabad High Court
Arvind Kumar Tiwari & Others vs Civil Judge (Senior ... on 21 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1718 of 2014
 

 
Petitioner :- Arvind Kumar Tiwari & Others
 
Respondent :- Civil Judge (Senior Division)/1st A.C.J.M. Room No. 17 & Ors
 
Counsel for Petitioner :- Dhirendra Kumar Mishra
 
Counsel for Respondent :- Illigible
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned counsel for petitioner, list this case on 25.03.2014.

Order Date :- 21.3.2014

Vijay

 

 

 
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