Harihar Singh vs State Of U.P. & Others
2014 Latest Caselaw 44 ALL

Citation : 2014 Latest Caselaw 44 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Harihar Singh vs State Of U.P. & Others on 21 March, 2014

Bench: Sheo Kumar Singh, Vinod Prasad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1498 of 2005
 

 
Appellant :- Harihar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Ramesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Vinod Prasad,J.

Case called out. Advocates are on strike.

List this appeal on 4th April, 2014.

Order Date :- 21.3.2014

M.A.A.

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