M/S Kaspriya Readmade Garments vs Canara Bank Branch Civil Lines And ...
2014 Latest Caselaw 390 ALL

Citation : 2014 Latest Caselaw 390 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

M/S Kaspriya Readmade Garments vs Canara Bank Branch Civil Lines And ... on 31 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 13028 of 2013
 

 
Petitioner :- M/S Kaspriya Readmade Garments
 
Respondent :- Canara Bank Branch Civil Lines And Anr.
 
Counsel for Petitioner :- Nitinjay Pandey
 
Counsel for Respondent :- Siddhartha
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

Learned counsel for the Bank is directed to place the statement of account before the court so that the court may know that what amount is to be paid by the petitioner.

List this matter on 9th April, 2014,

Order Date :- 31.3.2014

M.A.A.

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