Smt. Savitri Devi vs Special Judge (S.C.S.T.) Act ...
2014 Latest Caselaw 387 ALL

Citation : 2014 Latest Caselaw 387 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Smt. Savitri Devi vs Special Judge (S.C.S.T.) Act ... on 31 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 386 of 2013
 

 
Petitioner :- Smt. Savitri Devi
 
Respondent :- Special Judge (S.C.S.T.) Act Gonda & Others
 
Counsel for Petitioner :- Madan Gopal Tripathi
 
Counsel for Respondent :- Manish Kumar,Dinesh Kr. Shukla,Shiv Pal Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Madan Gopal Tripathi, learned counsel for petitioner, prays for and is granted three weeks' time for filing rejoinder affidavit.

List thereafter.

Order Date :- 31.3.2014

Vijay

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