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Prayogsala Karmchari Sangh & ... vs State Of U.P. & Others
2014 Latest Caselaw 370 ALL

Citation : 2014 Latest Caselaw 370 ALL
Judgement Date : 31 March, 2014

Allahabad High Court
Prayogsala Karmchari Sangh & ... vs State Of U.P. & Others on 31 March, 2014
Bench: Sheo Kumar Singh, Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1823 of 2008
 

 
Appellant :- Prayogsala Karmchari Sangh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- G.K. Singh,Aditya Kumar Singh,Suresh Gupta,Utpal Chatterjee,V.K. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

As prayed by learned Standing Counsel, put up this matter tomorrow.

Order Date :- 31.3.2014

M.A.A.

 

 

 
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