Rakesh Bajpai & Anr. vs Union Of India Thru. The Secy. ...
2014 Latest Caselaw 344 ALL

Citation : 2014 Latest Caselaw 344 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Rakesh Bajpai & Anr. vs Union Of India Thru. The Secy. ... on 28 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- ARBITRATION APPLICATION No. - 12 of 2012
 

 
Applicant :- Rakesh Bajpai & Anr.
 
Opposite Party :- Union Of India Thru. The Secy. Ministry Of Petroleum & Ors.
 
Counsel for Applicant :- Malay Shukla
 
Counsel for Opposite Party :- A.S.G.,Mohd. Rafi Khan,Mohd.Rafi,Pritish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Malay Shukla, learned counsel appearing for the applicant is reported to be ill.

The case is adjourned.

List again.

Order Date :- 28.3.2014

Vijay

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