M/S Lion Builders Through Its Sole ... vs The General Manager Northern ...
2014 Latest Caselaw 341 ALL

Citation : 2014 Latest Caselaw 341 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

M/S Lion Builders Through Its Sole ... vs The General Manager Northern ... on 28 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- ARBITRATION APPLICATION No. - 19 of 2013
 

 
Applicant :- M/S Lion Builders Through Its Sole Proprietor
 
Opposite Party :- The General Manager Northern Railway N.Delhi And Another
 
Counsel for Applicant :- Sunil Sharma
 
Counsel for Opposite Party :- Chandra Shekhar Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Sunil Sharma, learned counsel for applicant, prays for and is granted a week's time for filing rejoinder affidavit.

List thereafter.

Order Date :- 28.3.2014

Vijay

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