Ghasi Ram vs State Of U.P. & Others
2014 Latest Caselaw 339 ALL

Citation : 2014 Latest Caselaw 339 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Ghasi Ram vs State Of U.P. & Others on 28 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 54 of 2013
 

 
Applicant :- Ghasi Ram
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Paritosh Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Sri Paritosh Shukla, counsel for the appellant has sent illness slip.

List in the next cause list.

Order Date :- 28.3.2014

Monika

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