Citation : 2014 Latest Caselaw 331 ALL
Judgement Date : 28 March, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 75 of 2014 Applicant :- Veeresh Kumar Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Ratan Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned counsel for the appellant and learned A.G.A. for the State of U.P.
It is submitted by learned A.G.A. that for filing of Government Appeal, the proposal has been received.
List on 23.04.2014
Order Date :- 28.3.2014
Monika
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