Pramod Kumar Chauhan vs Karya Prabandhak (Irrigation ...
2014 Latest Caselaw 320 ALL

Citation : 2014 Latest Caselaw 320 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Pramod Kumar Chauhan vs Karya Prabandhak (Irrigation ... on 28 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18371 of 2014
 

 
Petitioner :- Pramod Kumar Chauhan
 
Respondent :- Karya Prabandhak (Irrigation Workshop Div. Meerut & 2 Ors.
 
Counsel for Petitioner :- Shekhar Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.

List thereafter.

Order Date :- 28.3.2014

SKM

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