U.P.State Food & Essential ... vs State Of U.P.Throu.Secy.Food & ...
2014 Latest Caselaw 316 ALL

Citation : 2014 Latest Caselaw 316 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

U.P.State Food & Essential ... vs State Of U.P.Throu.Secy.Food & ... on 28 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 337 of 2014
 

 
Petitioner :- U.P.State Food & Essential Commodities Corpltd.& Anr.
 
Respondent :- State Of U.P.Throu.Secy.Food & Civil & Anr. 6478(S/S)2013
 
Counsel for Petitioner :- Vivek Kumar Shukla,Amrendra Nath Tripathi,Vikesh Ram Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice, dasti as well, returnable at an early date.

List after service report.

Order Date :- 28.3.2014

Vijay

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