Nagar Panchayat, Budhana, ... vs Mohd. Lukman And Others
2014 Latest Caselaw 311 ALL

Citation : 2014 Latest Caselaw 311 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Nagar Panchayat, Budhana, ... vs Mohd. Lukman And Others on 28 March, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- CIVIL REVISION No. - 169 of 2000
 

 
Revisionist :- Nagar Panchayat, Budhana, Muzaffarnagar
 
Opposite Party :- Mohd. Lukman And Others
 
Counsel for Revisionist :- Rajiv Joshi,V.K.S. Chaudhary
 
Counsel for Opposite Party :- Sandeep Sharma,Sumit Daga,Vivek Misra
 

 
Hon'ble Shashi Kant,J.

Heard Sri Rajiv Joshi, counsel for the revisionist.

He submits that two other civil revision nos 90/2000 and 168/2000 are pending before this court which involves same issue, involved in this case, therefore, those two civil revisions may also be heard along with this civil revision.

Office is directed to connect civil revision no. 90/2000 and 168/2000 with this civil revision.

List in the next cause list.

Order Date :- 28.3.2014

Monika

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