Meena Yadav vs The State Of U.P.Through ...
2014 Latest Caselaw 292 ALL

Citation : 2014 Latest Caselaw 292 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Meena Yadav vs The State Of U.P.Through ... on 27 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 3282 of 2012
 

 
Petitioner :- Meena Yadav
 
Respondent :- The State Of U.P.Through Principal Secy.Revenue & Others
 
Counsel for Petitioner :- Rajeev Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

(C.M. Application No. 30585 of 2014)

This is an application for amendment.

Fortnight time is allowed to file objection to the amendment application.

List thereafter.

Order Date :- 27.3.2014

Anurag/-

Download the LatestLaws.com Mobile App