Shahnawajuddin vs Principal Judge, Family Court, ...
2014 Latest Caselaw 253 ALL

Citation : 2014 Latest Caselaw 253 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Shahnawajuddin vs Principal Judge, Family Court, ... on 27 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1811 of 2014
 

 
Petitioner :- Shahnawajuddin
 
Respondent :- Principal Judge, Family Court, Unnao & Another
 
Counsel for Petitioner :- Shafat Ullah Khan
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Shafat Ullah Khan, learned counsel for petitioner is reported to be ill.

The case is adjourned.

List again.

Order Date :- 27.3.2014

Vijay

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