Smt. Pushpa Singh And Another vs State Of ...
2014 Latest Caselaw 207 ALL

Citation : 2014 Latest Caselaw 207 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Smt. Pushpa Singh And Another vs State Of ... on 26 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 2233 of 2013
 

 
Petitioner :- Smt. Pushpa Singh And Another
 
Respondent :- State Of U.P.Thr.Prin.Secy.Panchayti Raj Deptt.Lucknow & Ors
 
Counsel for Petitioner :- Hari Govind Singh Parihar,Meenakshi Singh,Shashank Shekhar Parihar
 
Counsel for Respondent :- C.S.C.,Anand Mani Tripathi,Madhulika Yadav,Shashank Shekhar Parihar,Surya Mani Royekwar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As prayed, list in the next week.

Order Date :- 26.3.2014

Anurag/-

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