Devnath Singh vs State Of U.P. And 5 Others
2014 Latest Caselaw 198 ALL

Citation : 2014 Latest Caselaw 198 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Devnath Singh vs State Of U.P. And 5 Others on 26 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17328 of 2014
 

 
Petitioner :- Devnath Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Kshetresh Chandra Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.

List thereafter.

Order Date :- 26.3.2014

SKM

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