Babloo vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 197 ALL

Citation : 2014 Latest Caselaw 197 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Babloo vs State Of U.P. Through Prin. Secy. ... on 26 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 2984 of 2013
 

 
Petitioner :- Babloo
 
Respondent :- State Of U.P. Through Prin. Secy. Panchayati Raj Deptt. Lko.
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Arti Ganguly,Hemant Kumar Mishra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As prayed, list in next week.

Order Date :- 26.3.2014

Anurag/-

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