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Smt. Kusum Srivastava vs Smt. Rekha Jiwaani & Others
2014 Latest Caselaw 178 ALL

Citation : 2014 Latest Caselaw 178 ALL
Judgement Date : 25 March, 2014

Allahabad High Court
Smt. Kusum Srivastava vs Smt. Rekha Jiwaani & Others on 25 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 57 of 2014
 

 
Petitioner :- Smt. Kusum Srivastava
 
Respondent :- Smt. Rekha Jiwaani & Others
 
Counsel for Petitioner :- Santosh Kumar Mehrotra,Ishwar Dutt Shukla
 
Counsel for Respondent :- Manish Kumar,R.K. Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri R.K. Srivastava, learned counsel for opposite party no.9 prays for and is granted two weeks' time for filing supplementary counter affidavit.

List immediately thereafter.

Order Date :- 25.3.2014

Vijay

 

 

 
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