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Bharat Ji & Others vs Additional District Judge Court ...
2014 Latest Caselaw 162 ALL

Citation : 2014 Latest Caselaw 162 ALL
Judgement Date : 25 March, 2014

Allahabad High Court
Bharat Ji & Others vs Additional District Judge Court ... on 25 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1749 of 2014
 

 
Petitioner :- Bharat Ji & Others
 
Respondent :- Additional District Judge Court No. 5 Sultanpur & Others
 
Counsel for Petitioner :- Om Prakash Yadav,Ved Prakash Yadav
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of opposite party no.1 has been accepted by Sri Manish Kumar.

Issue notice to opposite party nos. 2 to 7, dasti as well, returnable at an early date.

List after service report.

Order Date :- 25.3.2014

Vijay

 

 

 
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