Amit vs State Of U.P.
2014 Latest Caselaw 158 ALL

Citation : 2014 Latest Caselaw 158 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Amit vs State Of U.P. on 25 March, 2014

Bench: Bharat Bhushan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8966 of 2014
 

 
Applicant :- Amit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Smt. Kavita Tomar,Jai Raj Singh Tomar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bharat Bhushan,J.

List with previous papers after four weeks.

Respondent may file its response within four weeks.

Order Date :- 25.3.2014

G.S

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