Citation : 2014 Latest Caselaw 155 ALL
Judgement Date : 25 March, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 1229 of 1994 Appellant :- State Of U.P. Respondent :- Netrapal Counsel for Appellant :- A.G.A. Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P. and learned counsel for the accused respondents.
Office has not sent the record of connected criminal appeal no. 706/2014.
List on 17.4.2014 along with the record of connected criminal appeal no. 706/2014 and lower court's record, if is is received therein.
Order Date :- 25.3.2014
Monika
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