Citation : 2014 Latest Caselaw 151 ALL
Judgement Date : 25 March, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8964 of 2014 Applicant :- Ram Raksha Yadav Alias Teju Alias Tiju Opposite Party :- State Of U.P. Counsel for Applicant :- B.K. Tripathi Counsel for Opposite Party :- Govt.Advocate Hon'ble Bharat Bhushan,J.
Learned counsel for the applicant seeks time to file supplementary affidavit.
List on 4.4.2014 as supplementary fresh.
Order Date :- 25.3.2014
G.S
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