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Smt. Susheela vs State Of U.P. Thru Secy. Food & ...
2014 Latest Caselaw 146 ALL

Citation : 2014 Latest Caselaw 146 ALL
Judgement Date : 25 March, 2014

Allahabad High Court
Smt. Susheela vs State Of U.P. Thru Secy. Food & ... on 25 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1750 of 2013
 

 
Petitioner :- Smt. Susheela
 
Respondent :- State Of U.P. Thru Secy. Food & Civil Supplies, & Others
 
Counsel for Petitioner :- Sanjay Kumar Dixit
 
Counsel for Respondent :- C.S.C.,B.P. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Put up on 26.03.2014 along with record of W.P. No. 2332(MS) of 2007 (Bhagwandin vs. Commissioner, Lucknow Mandal, Lucknow and others).

Order Date :- 25.3.2014

Vijay

 

 

 
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