Naushad Ali And Another vs Union Of India Through The Secy. ...
2014 Latest Caselaw 119 ALL

Citation : 2014 Latest Caselaw 119 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Naushad Ali And Another vs Union Of India Through The Secy. ... on 24 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 1689 of 2011
 

 
Petitioner :- Naushad Ali And Another
 
Respondent :- Union Of India Through The Secy. Ministry Of Home Affairs .
 
Counsel for Petitioner :- Aftab Ahmad,Nuzhat Ali Siddiqui
 
Counsel for Respondent :- C.S.C.,A.S.G.,Mohd. Rafi Khan
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As prayed, list in the next month.

Order Date :- 24.3.2014

Anurag/-

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