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Vinay Kumar Pandey & Another vs State Of U.P.
2014 Latest Caselaw 101 ALL

Citation : 2014 Latest Caselaw 101 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Vinay Kumar Pandey & Another vs State Of U.P. on 24 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 2658 of 2011
 

 
Appellant :- Vinay Kumar Pandey & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ranjay Kumar,S.N.Tiwari,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Learned counsel for the appellant prays for and is granted two weeks time to file supplementary affidavit.

List on 16.4.2014.

Order Date :- 24.3.2014

Monika

 

 

 
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