Piyush Kumar vs State Of U.P.Throu.Its ...
2014 Latest Caselaw 2335 ALL

Citation : 2014 Latest Caselaw 2335 ALL
Judgement Date : 19 June, 2014

Allahabad High Court

Piyush Kumar vs State Of U.P.Throu.Its ... on 19 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- SERVICE SINGLE No. - 2970 of 2014
 

 
Petitioner :- Piyush Kumar
 
Respondent :- State Of U.P.Throu.Its Prin.Secy.(Minor Irrigation &Ground
 
Counsel for Petitioner :- Kirti Kar Tripathi,Praveen Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Akhtar Husain Khan,J.

Learned standing counsel has accepted notice for opposite parties no. 1 and 2.

Counter affidavit may be filed within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List after six weeks for hearing.

Order Date :- 19.6.2014

R.U.

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