Sandeep Srivastava vs State Of U.P.
2014 Latest Caselaw 2320 ALL

Citation : 2014 Latest Caselaw 2320 ALL
Judgement Date : 16 June, 2014

Allahabad High Court

Sandeep Srivastava vs State Of U.P. on 16 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 
Criminal Misc. Application No.54556 of 2014
 
      In
 

 
Case :- BAIL No. - 2124 of 2014
 

 
Applicant :- Sandeep Srivastava
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Dwivedi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

List on 23.6.2014 for hearing.

Order Date :- 16.6.2014

R.U.

Download the LatestLaws.com Mobile App