Citation : 2014 Latest Caselaw 2319 ALL
Judgement Date : 16 June, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- U/S 482/378/407 No. - 2519 of 2014 Applicant :- Vindeswari Opposite Party :- State Of U.P & Another Counsel for Applicant :- Ram Lakhan Verma Counsel for Opposite Party :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
None appeared for the revisionist.
Put up on 17.7.2014 as fresh for hearing.
Order Date :- 16.6.2014
R.U.
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