Devanand Shukla vs State Of U.P & Another
2014 Latest Caselaw 2317 ALL

Citation : 2014 Latest Caselaw 2317 ALL
Judgement Date : 16 June, 2014

Allahabad High Court

Devanand Shukla vs State Of U.P & Another on 16 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- CRIMINAL REVISION No. - 262 of 2014
 

 
Revisionist :- Devanand Shukla
 
Opposite Party :- State Of U.P & Another
 
Counsel for Revisionist :- Arun Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayer by learned counsel for the revisionist, put up on 17.7.2014 as fresh for hearing on admission.

Order Date :- 16.6.2014

R.U.

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