Kamta Prasad Verma vs State Of U P Thr Adhishashi ...
2014 Latest Caselaw 2316 ALL

Citation : 2014 Latest Caselaw 2316 ALL
Judgement Date : 16 June, 2014

Allahabad High Court

Kamta Prasad Verma vs State Of U P Thr Adhishashi ... on 16 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 3258 of 2014
 

 
Petitioner :- Kamta Prasad Verma
 
Respondent :- State Of U P Thr Adhishashi Abhiyanta Vidut Parikshan/Khand
 
Counsel for Petitioner :- Brijesh Verma
 
Counsel for Respondent :- Amit K Singh Bhadauriya
 

 
Hon'ble Akhtar Husain Khan,J.

The case is adjourned on the request of learned counsel for the petitioner.

Put up on 23.6.2014 as fresh for hearing.

Interim order is extended till the next date of listing.

Order Date :- 16.6.2014

R.U.

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