Citation : 2014 Latest Caselaw 2314 ALL
Judgement Date : 16 June, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- BAIL No. - 3850 of 2014 Applicant :- Man Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Ran Vijay Yadav Counsel for Opposite Party :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
Heard learned counsel for the applicant-accused.
Bail application of the applicant-accused has been rejected vide order dated 12.3.2014 passed by Special Judge, Gangster Act Faizabad.
In view of above, there is no urgency to hear this bail application in summer vacation.
List in the first week of July, 2014 for hearing as fresh before the appropriate Bench.
Order Date :- 16.6.2014
R.U.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!