Ashish Srivastava & 10 Others vs State Of U P Thr Prin.Secy.Health ...
2014 Latest Caselaw 2306 ALL

Citation : 2014 Latest Caselaw 2306 ALL
Judgement Date : 13 June, 2014

Allahabad High Court

Ashish Srivastava & 10 Others vs State Of U P Thr Prin.Secy.Health ... on 13 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 3257 of 2014
 

 
Petitioner :- Ashish Srivastava & 10 Others
 
Respondent :- State Of U P Thr Prin.Secy.Health And Family Welfare & 3 Ors
 
Counsel for Petitioner :- K.S Pawar
 
Counsel for Respondent :- C.S C,K Chandra
 

 
Hon'ble Akhtar Husain Khan,J.

This writ petition has been wrongly placed before this Court. This writ petition is cognizable by Division bench.

Place it before the appropriate Bench.

Order Date :- 13.6.2014

R.U.

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