Bhawanipher & Ors. vs State Of U.P.
2014 Latest Caselaw 2279 ALL

Citation : 2014 Latest Caselaw 2279 ALL
Judgement Date : 12 June, 2014

Allahabad High Court

Bhawanipher & Ors. vs State Of U.P. on 12 June, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CRIMINAL APPEAL No. - 773 of 2014
 

 
Appellant :- Bhawanipher & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Girdhari Lal Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the appellant prays for and is granted three weeks time to prepare and argue the case.

List in week commencing 14th July, 2014.

Order Date :- 12.6.2014

Monika

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