Yugram Pandey vs State Of U.P. Thru Secy. Basic ...
2014 Latest Caselaw 2275 ALL

Citation : 2014 Latest Caselaw 2275 ALL
Judgement Date : 12 June, 2014

Allahabad High Court

Yugram Pandey vs State Of U.P. Thru Secy. Basic ... on 12 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- SERVICE SINGLE No. - 2944 of 2014
 

 
Petitioner :- Yugram Pandey
 
Respondent :- State Of U.P. Thru Secy. Basic Education Civil Sectt. & 4ors
 
Counsel for Petitioner :- Nouphil Ahmad,S.A. Jamal
 
Counsel for Respondent :- C.S.C.,Jyoti Sikka
 

 
Hon'ble Akhtar Husain Khan,J.

Heard Shri S.A. Jamal, learned counsel for the petitioner and Shri Kapil Kumar Bhargava holding brief of Shri Jyoti Sikka, learned counsel for opposite party no.4.

Learned counsel for opposite party no.4 is directed to seek instruction in the matter and to show reason as to why the recommendation of the petitioner for promotion is kept in a sealed cover.

List on 20.6.2014 as fresh for hearing.

Order Date :- 12.6.2014

R.U.

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