Dinesh @ Bapu vs The State Of U.P.
2014 Latest Caselaw 2273 ALL

Citation : 2014 Latest Caselaw 2273 ALL
Judgement Date : 12 June, 2014

Allahabad High Court

Dinesh @ Bapu vs The State Of U.P. on 12 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 7911 of 2013
 

 
Applicant :- Dinesh @ Bapu
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Dharam Trivedi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Counter affidavit filed by learned A.G.A. is taken on record.

Learned counsel for the applicant may file rejoinder affidavit within two weeks.

List on 27.6.2014 for hearing.

Order Date :- 12.6.2014

R.U.

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