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Anjani Verma vs State Of U.P.
2014 Latest Caselaw 2233 ALL

Citation : 2014 Latest Caselaw 2233 ALL
Judgement Date : 9 June, 2014

Allahabad High Court
Anjani Verma vs State Of U.P. on 9 June, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 1320 of 2014
 

 
Applicant :- Anjani Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Gyanendra Pathak,Jai Prakash Mishra
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. prays for time to file counter affidavit regarding call detail of mobile of the deceased.

Prosecution  has already been granted  time for counter affidavit but he has failed to file any counter affidavit.

In the above circumstances, defence is granted last opportunity to file counter affidavit.

List in the week commencing 23.6.2014 for hearing. No further adjournment shall be given again.

Order Date :- 9.6.2014

R.U.

 

 

 
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